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State of Maharashtra - Section

Section 103 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

103.

(i)The pay scale for the post of Registrar shall be Rs. 1500-50-1700-75-2000-125/2-2250. He shall also be entitled to receive such allowances as are admissible to other officers in the University.
(ii)He shall contribute to the University Provident Fund and receive gratuity, in accordance with the University rules in this behalf.
(iii)He shall execute a contract of service as prescribed.
(iv)He shall be provided with rent-free quarters.
(v)He shall be eligible for leave as prescribed in statute 107.