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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Karnataka - Subsection

Section 7(xiii) in The Arka University Act, 2012

(xiii)to disseminate and advance knowledge by providing instructional and research facilities in such branches of learning as it may deem fit and in particular, to make special provisions for integrated courses in humanities and sciences in the educational programmes of the University and to make appropriate measures for promoting interdisciplinary studies and research in the University;