Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 177(3)] [Section 177] [Entire Act] State of Andhra Pradesh - Subsection Section 177(3)(ii) in Andhra Pradesh Panchayat Raj Act, 1994 (ii)the Member of the Legislative Assembly of the State representing the constituency which comprises either wholly or partly the district concerned: