Himachal Pradesh High Court
Dalel Singh vs . Dharam Singh on 28 September, 2023
Dalel Singh Vs. Dharam Singh RSA No. 604 of 2009 .
27.09.2023 Present: Ms. Kavita Kajal, Advocate, vice Mr. Atharv Sharma, Advocate, for the appellant.
Mr. Hitesh Thakur, Advocate, for the respondent.
Ms. Kavita Kajal, Advocate has filed Memo of of Appearance on behalf of the appellant for today.
rt Regular Power of Attorney be filed within the period of two weeks and the matter be listed for final arguments thereafter.
(Rakesh Kainthla) Judge September 27, 2023 (Chander) ::: Downloaded on - 28/09/2023 20:39:10 :::CIS