Himachal Pradesh High Court
Sh. Khem Chand And Ors vs . Anti Devi & Ors. on 3 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Khem Chand and ors vs. Anti Devi & Ors.
RSA No.458 of 2017 03.03.2023 Present: Ms. Kavita Kajal, Advocate Vice Mr. Atharv Sharma, Advocate, for the appellants.
Mr. Neeraj Gupta, Senior Advocate with Mr. Ajit Jaswal, Advocate, for respondent No.1.
CMP Nos. 886 and 1048 of 2022 Though affidavit in terms of order dated 18.11.2022 not filed, but rejoinder with the affidavit of LR of appellant Smt. Ramfulo Devi stands filed.
At the request of learned counsel for the appellants, list this case after four weeks.
( Sushil Kukreja ) Judge 3rd March, 2023 (reena) ::: Downloaded on - 03/03/2023 20:34:56 :::CIS