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State of Rajasthan - Section

Section 50 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

50. All Employees to be graded.

- Every employee who is confirmed after his probationary period completed shall have a post in one of the grades referred to in Appendix I which will be considered as his Substantive grade, and to which he shall revert when he ceases to be-
(a)under suspension, or
(b)on leave or deputation, or
(c)holding a temporary post or officiating in another grade.