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Securities And Exchange Board Of India - Section

Section 55 in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

55. Co-operation with other entities.

- Every depository shall extend all such co-operation to the beneficial owners, issuers, issuers' agents, custodians of securities, other depositories and clearing organizations as is necessary for the effective, prompt and accurate clearance and settlement of securities transactions and conduct of business.