Himachal Pradesh High Court
Baldev Raj Awasthi vs . Nhai & Ors. on 1 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Baldev Raj Awasthi vs. NHAI & Ors.
CWP No. 4505 of 2022 01.08.2022 Present: Mr. Anup Rattan, Advocate, for the petitioner.
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Mr. K. D. Shreedhar, Sr. Advocate with Ms. Sneh Bhimta, Advocate, for respondents No. 1 to 4-NHAI.
Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Mr. Bhupinder Thakur, Dy. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondent-State.
Mr. Anil Sen, Project Director, Palampur PIU, NHAI in person.
List on 04.08.2022, when Project Director PIU, Kiratpur-Mandi, NHAI and Project Director PIU, Parwanoo-
Shimla, NHAI, shall remain personally present before this Court.
List alongwith CWPIL Nos. 217 of 2017 and 249 of 2017.
The personal presence of the officer present is dispensed with.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge August 1, 2022 (sanjeev) ::: Downloaded on - 01/08/2022 20:12:24 :::CIS