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Union of India - Section

Section 186 in The Coal Mines Regulations, 2011

186. Precautions to be taken in safety lamp-rooms.

(1)No unauthorised person shall enter the safety lamp room.
(2)No person shall smoke in the safety lamp-room.
(3)Where petrol, benzol, or any other highly volatile spirit is used in safety lamps, the following precautions, shall be observed:-
(a)lamps shall be cleaned, refitted and refilled in a separate room;
(b)only such quantity of volatile spirit as is required for one working day shall be kept in any such room;
(c)internal relighters shall not be taken out of lamps and cleaned, repaired or refitted on the same table were lamps are cleaned, refitted or refilled; and
(d)adequate number of suitable fire extinguishers shall be provided and kept ready for use in every such room.
Chapter-XIV Explosives and Shot-firing