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[Cites 0, Cited by 0] [Section 186(3)] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(3)(c) in The Coal Mines Regulations, 2011

(c)internal relighters shall not be taken out of lamps and cleaned, repaired or refitted on the same table were lamps are cleaned, refitted or refilled; and