Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Uttar Pradesh - Subsection Section 9(2) in The U.P. Antarim Zila Parishad (Election of Upadhyakshas) Rules, 1961 (2)If there is only one candidate left after the withdrawal, the Returning Officer shall froth with declare him to be duly elected.
