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[Cites 0, Cited by 0] [Section 151] [Entire Act]

Union of India - Subsection

Section 151(3) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(3)If the cementing unit with associated systems is intended to function as backup for the drilling fluid system, it shall have capacity and working pressure to be able to control the well pressure at all times.