Section 5 in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963
5. Constitution of Screening Committee.
(1)The State Government shall constitute a Screening Committee for each district wherein schools imparting instructions to primary and/or middle classes are run by local authorities, consisting of the following members :(i)Collector of the district-Chairman.(ii)District Educational Officer of the district-Member.(iii)All Chief Municipal Officers of the Municipal Committees within the district-Members.(iv)If there is any Municipal Corporation within the district, Commissioner of such Corporation-Member.(v)In areas having Janapada Sabhas, all the Chief Executive Officers of Janapada Sabhas within the district-Member.(2)The District Education Officer shall also act as the Secretary of the Committee.(3)The Committee shall follow such procedure as may be prescribed.
