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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1)(v) in The M.P. Local Authorities School Teachers (Absorption in Government Service) Act, 1963

(v)In areas having Janapada Sabhas, all the Chief Executive Officers of Janapada Sabhas within the district-Member.