Supreme Court - Daily Orders
Arjun Sasikumar vs Divya Nair on 8 March, 2019
Bench: Abhay Manohar Sapre, Dinesh Maheshwari
ITEM NO.18 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.463/2019
ARJUN SASIKUMAR PETITIONER(S)
VERSUS
DIVYA NAIR RESPONDENT(S)
(FOR ADMISSION and IA No.37085/2019-STAY APPLICATION)
Date : 08-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr.Pratap Venugopal, Adv.
Ms.Surekha Raman, Adv.
Mr.Akhil A. Roy, Adv.
Mr.Sahil Singh, Adv.
M/s.K.J.John & Co.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in Petition No.D3 of 2019 titled as “Mrs.Divya Nair vs. Arjun Sasikumar”, pending before the Family Court, Ernakulam, Kerala shall remain stayed until further orders.
Tag with T.P.(Civil) No.83 of 2019.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2019.03.09
12:29:25 IST
Reason: