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State of Madhya Pradesh - Section

Section 51 in The M.P. Nagarpalika Nirvachan Niyam, 1994

51. Voting procedure.

(1)A voter, on receiving the ballot paper, shall forthwith proceed to the voting compartment: there, make a mark on the ballot paper with the instrument supplied for the purpose on or near the symbol of the candidate for whom he intends to vote; fold the ballot paper so as to conceal his vote; insert the folded ballot paper into the ballot box and quit the polling station.
(2)No voter shall remain in the polling station longer than what is reasonably necessary for casting his vote.