Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(1)(a) in The Chennai Corporation Servants Conduct Rules, 1968

(a)Membership of the association shall be confirmed to a distinct class of Corporation servants and shall be open to all Corporation servants of that class.