Section 67 in Bihar Boilers Attendants' Rules, 1948
67. Penalties for violation of Rules 4, 5 and 6.
- Any person in charge of a boiler or any other person who shall work the same or permit or cause it to be worked-(a)in contravention of Rule 4 or Rule 5 shall be punishable with fine which may extend to one hundred rupees;(b)in contravention of Rule 6 shall be punishable with fine which may extend to two hundred rupees and in the case of repeating such a breach with a further fine which may extend to five hundred rupees.
