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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Bihar - Subsection

Section 67(b) in Bihar Boilers Attendants' Rules, 1948

(b)in contravention of Rule 6 shall be punishable with fine which may extend to two hundred rupees and in the case of repeating such a breach with a further fine which may extend to five hundred rupees.