Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(5) in Bihar Real Estate (Regulation and Development) Rules, 2017 (5)The Authority shall ordinarily have sittings at its headquarters and at such other places as the Chairperson may by general or special order specify.
