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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(ii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(ii)If a vacancy of Member of Managing committee of Water Users' Association arises, the Managing committee of the Distributary committee shall nominate, any one of the Member of Water Users' Association from that particulars constituency in which vacancy has arisen, as a Member of the Managing committee. Where the Distributary committee does not exist the nomination shall be made by the Project Authority.