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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(7)(c) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(c)Distribution losses, which shall be measured as the difference between the net units input into the distribution system for sale to all its consumer and sum of the total energy billed in its Licence area in the same year;