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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Goa - Subsection

Section 43(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)no building worker lifts by hand or carries overhead or over his back or shoulders any material, article, tool or appliances exceeding in weight the maximum limits set out in the following table: -