Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 43 in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

43. Lifting and carrying of excessive weight.

- An employer shall ensure at a construction site of a building or other construction work that: -
(a)no building worker lifts by hand or carries overhead or over his back or shoulders any material, article, tool or appliances exceeding in weight the maximum limits set out in the following table: -
Person   Maximum Weight Load
Adult - manAdult - womanAdolescent - maleAdolescent - female   55 kg30 kg30 kg20 kg
unless aided by any other building worker or a mechanical device.
(b)no building worker aided by other building workers, lift by hand or carry overhead or over their back or shoulders, any material, article tool or appliance exceeding in weight the sum total of maximum limits set out for each building worker separately under clause (a), unless aided by a mechanical device.