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[Cites 0, Cited by 0] [Section 90(3)] [Section 90] [Entire Act]

State of Tamilnadu - Subsection

Section 90(3)(b) in Tamil Nadu Co-operative Societies Rules, 1988

(b)The Managing Director, the Tamil Nadu Co-operative Union, shall be the ex-officio Secretary of the committee, without a seat on the committee;