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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1) in Kerala Chitties Act, 1975

(1)a register containing
(a)the names and full address of the subscribers together with the number of shares held by each subscriber;
(b)the dates on which the subscribers signed the variola; and
(c)in case of assignment by a subscriber, the name and full address of the assignee with the date of the assignment and the date on which the assignment has been recognized by the foreman;