- The foreman shall keep"(1)a register containing(a)the names and full address of the subscribers together with the number of shares held by each subscriber;(b)the dates on which the subscribers signed the variola; and(c)in case of assignment by a subscriber, the name and full address of the assignee with the date of the assignment and the date on which the assignment has been recognized by the foreman;(2)a book containing the minutes of the proceedings mentioned in sub-section (1) of section 13;(3)a ledger containing"(a)the amount paid by the subscribers and the dates of such payments ;(b)the amount paid to the prized subscribers with the dates of such payments ; and(c)in case of deposit in bank, the date and amount of such deposit;(4)such other books, including a day book, as may be prescribed from time to time by the Government.
