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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(3) in Punjab Boiler Operation Engineers' Rules, 2001

(3)The examiner of an oral examination for restricted certificate for waste heat boilers under these rules shall, inter alia, satisfy himself that the candidate has sufficient knowledge and practical experience in operation and maintenance of waste heat boilers, which are integral part of a process plant of a continuous flow installation.