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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(b) in Orissa Pani Panchayat Rules, 2003

(b)the meetings of the Executive Committee shall be held at least once in every month in the office of the organisation. The meeting may be held more frequently if it so requires. A meeting requisitioned, shall be held within 7 days of the receipt of requisition for such a meeting by the President;