Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 445] [Entire Act] State of Jharkhand - Subsection Section 445(vii) in Bihar Education Code, 1961 (vii)Small circulating libraries which are opened under the Social Education Scheme in the rural and urban areas and are attached to educational institutions and libraries.
