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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(1)(i) in West Bengal Electrical Licensing Rules, 2017

(i)"Regulations" means the Central Electricity Authority (Measures Relating to Safety and Electric Supply) Regulations, 2010 and the Central Electricity Authority (Measures Relating to Safety and Electric Supply) (Amendment) Regulations, 2015;