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State of Rajasthan - Section

Section 2 in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020

2. Definitions.- (1) In this Act unless the context otherwise requires,-

(a)''epidemic disease'' means any disease declared as epidemic disease bynotification published in the Official Gazette, by the Government;(b)''Government'' means the Government of Rajasthan;(c)''regulations'' means the regulations made under this Act;(e)''State'' means the State of Rajasthan.322  -       
(2)Words and expressions used herein and not defined but defined in the RajasthanGeneral Clauses Act, 1955 (Act No. 8 of 1955) have the same meanings as assigned to themin that Act.