Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(2) in THE RAJASTHAN EPIDEMIC DISEASES ACT, 2020 (2)Words and expressions used herein and not defined but defined in the RajasthanGeneral Clauses Act, 1955 (Act No. 8 of 1955) have the same meanings as assigned to themin that Act.
