Section 193 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
193. Opening.
- The employer shall ensure at a construction site of a building or other construction work that-(a)there is no opening in any working platform except for allowing access to such working platform;(b)wherever opening on a platform is unavoidable, necessary measures for protection against falling of objects or building workers from such platform are taken by providing suitable safety nets, belts or any other similar means;(c)access-from one working platform to another platform on a scaffold, if required, is provided with suitable and safe ladder for the use of building workers working on such platforms;
