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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Odisha - Subsection

Section 193(c) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(c)access-from one working platform to another platform on a scaffold, if required, is provided with suitable and safe ladder for the use of building workers working on such platforms;