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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of West Bengal - Subsection

Section 24(1) in The Burdwan University Act, 1981.

(1)There shall be the following Councils for undergraduate studies: -
(i)Council for Undergraduate Studies in Arts, Science, Commerce, Law, Fine Arts and Music;
(ii)Council for Undergraduate Studies in Engineering and Technology; and
(iii)Council for Undergraduate Studies in Medicine.