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State of West Bengal - Section

Section 24 in The Burdwan University Act, 1981.

24. The Councils for Under-Graduate Studies.

(1)There shall be the following Councils for undergraduate studies: -
(i)Council for Undergraduate Studies in Arts, Science, Commerce, Law, Fine Arts and Music;
(ii)Council for Undergraduate Studies in Engineering and Technology; and
(iii)Council for Undergraduate Studies in Medicine.
(2)The Council for Undergraduate Studies in Arts Science, Commerce, Law, Fine Arts and Music shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Deans of the Faculty Councils for Post-Graduate Studies in Arts and Science;
(iii)the Principal, Hooghly Mohsin College;
(iv)the Principal, Durgapur Government College;
(v)ten Teachers of affiliated colleges other than medical and engineering colleges, of whom one shall be from a teachers' training college, elected by such Teachers;
(vi)two Teachers participating in Post-Graduate Teaching in the subject of subjects concerned elected by the members of the concerned Faculty Council for Post-Graduate Studies from amongst themselves;
(vii)four Principals, of whom three shall be from Undergraduate Colleges of Arts, Science, Commerce, and Law and one shall be from a teachers' training college;
(viii)two persons having special knowledge in the subject or subjects nominated by the Vice-Chancellor.
(ix)[ three student representatives pursuing Undergraduate studies in different streams of education in the affiliated colleges of the University to be elected by such students from amongst themselves in the manner as may be prescribed by the statutes: [Inserted by Act No. 12 of 2011.]
Provided that no two student representatives shall be elected from the same stream of education.]
(3)The Council for Undergraduate Studies in Engineering and Technology shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Dean of the Faculty Council for Post-Graduate Studies in Engineering and Technology;
(iii)the Principal, Regional Engineering College, Durgapur;
(iv)the Heads of departments of teaching of Regional Engineering College, Durgapur;
(v)three teachers not belonging to the same department elected jointly by the teachers of colleges imparting instruction in engineering or technology affiliated to the University;
(vi)one person nominated by the Director of Technical Education, West Bengal;
(vii)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.
(4)The Council for Undergraduate Studies in Medicine shall consist of the following members: -
(i)the Vice-Chancellor-Chairman;
(ii)the Principal, Burdwan Medical College;
(iii)the Heads of departments of teaching of Burdwan Medical College;
(iv)five teachers of the Burdwan Medical College and colleges affiliated to the University imparting instruction in medicine, if any, elected by such teachers from amongst themselves;
(v)one person nominated by the Director of Health Services, West Bengal;
(vi)two persons having knowledge in the subject concerned nominated by the Vice-Chancellor.
(5)All elections to the Councils for undergraduate studies shall be held in the manner prescribed by Statutes.
(6)Each Council for undergraduate studies shall have a Secretary to be appointed by the Executive Council.
(7)One-third of the total number of members of a Council for undergraduate studies plus one shall be a quorum for a meeting of the Council.