Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 16 in Central Electricity Authority (Installation and Operation of Meters) Regulations, 2006 16. Anti-tampering features of meters.- The meters shall be provided with such anti-tampering features as per the Standards on Installation and Operation of Meters given in the Schedule.
