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State of Madhya Pradesh - Section

Section 2 in The M.P. Workmen's Compensation Rules, 1962

2. Definitions.

- In these rules, unless there is anything repugnant subject or context :-
(a)"the Act" means the Workmen's Compensation Act, 1923;
(b)"Form" means a form appended to these rules;
(c)"Section" means a section of the Act.