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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(1) in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

(1)All requests for transfers shall be sent through the concerned Heads of Institutions/ Inspecting Officer in the application form to be prescribed by Commissioner and Director of School Education for the purpose.