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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

11. Forwarding Applications.

(1)All requests for transfers shall be sent through the concerned Heads of Institutions/ Inspecting Officer in the application form to be prescribed by Commissioner and Director of School Education for the purpose.
(2)The concerned Heads of the Institutions/Inspecting Officers shall verify and certify the correctness of the particulars furnished in the application form.
(3)Any application received directly from the applicant entails summary rejection and disciplinary action will be taken against such teacher under conduct rules.