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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Union of India - Subsection

Section 25(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(3)For the proper administration of the Institute, the Director shall have powers to delegate any of his powers conferred on him under the Act, the rules and these regulations to any officer of the Institute subject to such limitations as may be imposed by the Governing Body.