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Union of India - Section

Section 25 in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

25. Powers and functions of the Director.

(1)The Director shall be the Chief Executive Officer of the Institute and shall exercise such powers as are specified in the Schedule I annexed to these regulations.
(2)The Director shall be in charge of the administration of the Institute and shall allocate duties to officers and employees of the Institute and exercise such supervision and executive control as are necessary.
(3)For the proper administration of the Institute, the Director shall have powers to delegate any of his powers conferred on him under the Act, the rules and these regulations to any officer of the Institute subject to such limitations as may be imposed by the Governing Body.