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[Cites 0, Cited by 0] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)Mere receipt of the application for registration or issuance of an acknowledgment by the Authority under sub-rule (1) shall not bind the Authority to issue a certificate of registration to the applicant.