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Union of India - Section

Section 6 in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

6. Acknowledgment of application.

(1)The Authority shall send an acknowledgment to the applicant within three working days of receipt of the application for registration.
(2)Mere receipt of the application for registration or issuance of an acknowledgment by the Authority under sub-rule (1) shall not bind the Authority to issue a certificate of registration to the applicant.