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Himachal Pradesh High Court

Chande Ram & Ors. vs . Tulsi Ram on 15 March, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Chande Ram & Ors. Vs. Tulsi Ram RSA No. 138/2021 .

15.03.2023 Present: Mr. Sohail Khan, Advocate, vice Mr. Rakesh Chauhan, Advocate, for the appellants.

Mr. Naveen K. Bhardwaj, Advocate, for the respondent.

RSA No. 138/2021 & CMP No. 9587/2021 Learned counsel for the appellants prays for an adjournment on the ground that arguing counsel is not available today.

As prayed, list after four weeks. In the meantime, interim order to continue.

( Sushil Kukreja ) Judge 15th March, 2023 (raman) ::: Downloaded on - 15/03/2023 20:37:28 :::CIS