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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Chattisgarh - Subsection

Section 15(5) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

(5)The Finance Officer shall : -
(a)exercise general supervision over the funds of the Vishwavidyalaya and shall advise the Vishwavidyalaya with regard to its financial matters; and
(b)exercise such other powers and perform such other functions, as may be assigned to him by the Executive Council, or as may be prescribed :
Provided that the Finance Officer shall incur any expenditure or make any investment with prior approval of the Executive Council or as may be prescribed.