Section 15(5)(b) in Chhattisgarh Kamdhenu Vishwavidyalaya Adhiniyam, 2011

[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

(b)exercise such other powers and perform such other functions, as may be assigned to him by the Executive Council, or as may be prescribed :

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