Madhya Pradesh High Court
Pawan Paradhi vs The State Of Madhya Pradesh on 6 July, 2018
1 MCRC-18829-2018 The High Court Of Madhya Pradesh MCRC-18829-2018 (PAWAN PARADHI Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 06-07-2018 Parties through their counsel. Case diary is available. As prayed by learned counsel for the applicant, list the case after a week.
(RAJEEV KUMAR DUBEY) JUDGE VS Digitally signed by VARSHA SINGH Date: 2018.07.06 18:05:14 +05'30'