Section 5 in Greater Hyderabad Municipal Corporation (Disclosure of information to the general public) Rules, 2009
5. Disclosure of information.
- The details/items of information to be disclosed for general public are laid down in Rule 6 of these Rules. The information under Rule 6 shall be disclosed within one hundred and twenty days from the date of issue of these Rules and also within the prescribed time in col. 4 of the table under Rule 6.
